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Bengal Presidency - Section

Section 752 in Police Regulations, Bengal , 1943

752. Medical examination of recruit constables.

(a)All constable recruited before being enlisted shall be sent to the Civil Surgeon for examination except in the case of recruits for the Dacca District Police who shall be examined by the Teacher of Medical Jurisprudence, Dacca Medical School.
(b)Register of candidates. - Every candidate's name shall be entered in a register in B. P. Form No. 151 in which his left thumb impression shall be taken. The register shall be sent with the recruits to the examining medical officer in which he shall take a similar impression on the corresponding side and the two impressions shall be compared. No man shall be enlisted unless the examining medical officer passes him as fit. Only selected recruits shall be sent and no charge shall be made for a medical certificate in their case.