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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Gujarat - Subsection

Section 97(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)An account shall be opened in the State Bank of India, Ahmadabad/gandiiinagar, in the name of the Council and all monies of the Council shall be deposited in the Bank subject to the provision of Rule 98.