Section 2(v) in Jammu and Kashmir Reservation Rules, 2005
(v)"Backward Area" mean the villages/areas declared as socially and educationally backward vide SRO-394 dated 5-9-1981 read with notification SRO 272 dated 3-7- 1982 and SRO-271 dated 22-8-1988 as amended from time to time, forming Annexure - "B" to these rules;
