Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3)(a) in Quantum University Act, 2016

(a)The main campus of the University shall be at Tehsil Bhagwanpur, Distt. Haridwar, Uttarakhand. It may also have Campuses or regional centres, study centres at other places with in the State, provided that the procedures are complied with. The University can open its additional campus within the State after 5(five) years of its coming into extence with prior approval of the State Government. The University can open other campuses any time in a hill region located at an altitutde greater than 1000 meter above sea level without any time limit.