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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(c) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(c)The Chairman can have an entry reviewed by a fourth reviewer, if he considers it necessary, after receipt of the review reports of three reviewers appointed as per (a) above.