Section 40(1)(c) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

(c)providing for any other matters solely concerning such authorities and bodies and not provided for by this Act and the Statutes.

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