Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Jammu-Kashmir - Subsection Section 51(1)(h) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (h)the period and modalities for the return of the project to the state, and the MOU executed by the user with the Government.