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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(2)The Convenor of ECET(FDH) Admissions shall collect Rank lists of the quaiified candidates of ECET(FDH) prepared by the Convenor of ECET(FDH) as per Rule 6 of the Andhra Pradesh Engineering Common Entrance Test Tor Diploma Holders for admission into B.E., B.Tech and B.Pharm courses Rules, 2004.