Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Marble Development And Conservation Rules, 2002

4. Prospecting to precede mining operations.

- No lease shall be granted by the State Government unless it is satisfied that there is evidence to show that the area for which the lease is applied for, has been prospected earlier for marble or the existence of marble therein has been established otherwise.