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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)No special meeting shall be convened unless a requisition in writing signed by not less than one-fourth of the members or one hundred members, which ever is less, of the society or of the constituency which elected him, as the case may be, is presented to the Registrar.