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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(v) in The West Bengal Council Of Higher Secondary Education Act, 1975

(v)not more than two members to be nominated by the President from amongst the experts [in any of the subjects in the branch] [Words substituted by West Bengal Act 28 of 1975.] of education in respect of which the Board of Studies is to be constituted.