Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(3)(d) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (d)to supervise off-campus programmes dealing with agricultural co-operatives and rural youth programmes;