Section 62 in The Assam Board of Revenue Regulation I, 1963

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The Assam Board of Revenue Regulations, 1960 are hereby repealed.Form A[See Regulation 8]The Assam Board of RevenueRegister of Appeals

Serial No.	Name and address of appellant	Name and address of respondent	No. and date of the order under appeal, and theauthority passing the same	Date of filing the appeal	Date of preliminary hearing	Result of preliminary hearing or date ofadmission
1	2	3	4	5	6	7

Date of hearing	Result of final hearing	Date on which the file sent to Record Section	No. allotted to the file by the Record Section	No. of review application, if any	No. of restoration application, if any	Remarks
8	9	10	11	12	13	14

Form B[See Regulation 8]The Assam Board of RevenueRegister of Revision Applications

Serial No.	Name and address of applicant	Name and address of opponent	No. and date of the order sought to be revisedand the authority passing the same	Date of filing the revision application	Date of preliminary hearing	Result of preliminary hearing or date ofadmission
1	2	3	4	5	6	7

Date of final hearing	Result of final hearing	Date on which the file sent to Record Section	No. allotted to the file by the Record Section	No. of review application, if any	No. of restoration application, if any	Remarks
8	9	10	11	12	13	14

Form C[See Regulation 8]The Assam Board of RevenueRegister of Review Applications

Serial No.	Name and address of applicant	Name and address of respondent	Board's order under review	Date of filing the review application	Date of preliminary hearing
1	2	3	4	5	6

Result of preliminary hearing or date ofadmission	Date of final hearing	Result of final hearing	Date on which the file sent to Record Section	No. allotted to the file by the Record Section	Remarks
7	8	9	10	11	12

Form D[See Regulation 8]The Assam Board of RevenueRegister of Restoration Applications

Serial No.	Name and address of applicant	No. and date of ex parte decision of the Boardsought to be set aside	Date of filing of the restoration application	Date of hearing of the restoration application	Result of hearing	Remarks
1	2	3	4	5	6	7

Form E[See Regulation 8]The Assam Board of RevenueRegister of Applications for Reference

Serial No.	Name and address of applicant	Name and address of opposite party	Name and date of the order against whichreference is asked for	Date of filing the application	Date of hearing of the application	Result of hearing with date
1	2	3	4	5	6	7

Date of transmission of the case of the HighCourt (when allowed)	Date of return of the case from the High Court	Order of the High Court	Date on which the file is sent to the Record Room	No. allotted to the file by the Record Section	Remarks
8	9	10	11	12	13

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