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State of Haryana - Section

Section 18 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

18. Officer order book [Section 23(2)(g)].

- The Superintendent shall maintain an order book for the protective home in which he/she shall record all standing orders issued to his/her subordinates from time to time. He/she shall by an order allot the various duties to his/her subordinates and may, by a subsequent order, vary such allotments.