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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(VIII) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(VIII)On the basis of deviation from injection/generation/drawal schedule vis-a-vis the actual generation and drawal, the intrastate UI pertaining to generating stations located within the state a worked out at S.No. (III), will be subtracted from the notional UI arrived at (VII i will be the aggregate Intrastate UI.