Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(c) in The Bihar Forest Service Rules, 1953

(c)be of sound health, good physique and active habits and free, from organic defects of bodily infirmity likely to interfere with the efficient performance of the duties of a member of the Bihar Forest Service;