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State of West Bengal - Section

Section 49 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

49. Prohibition of wastage of water and keeping in order pipes, taps, etc. -

(1)No owner or occupier of any premises to which water is supplied by the Authority shall negligently or otherwise suffer such water to be wasted or shall suffer pipes, taps, works and fittings for the supply of water to remain out of repair so as to cause wastage of water.
(2)No person shall cause wastage of water by the misuse of public stand -posts, pipes, drinking fountains or hydrants.