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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Tamilnadu - Subsection

Section 93(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)The State Land Development Bank shall also contribute to a Project Service Account two per cent of its net profits. The fund under Project Service Account shall not be utilised for any purpose except for the purpose of project formulation, evaluation, inspection and execution and for such other purposes incidental thereto, as the Registrar may, from time to time, direct.