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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(4)(iii) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(iii)successful candidates will be awarded a Class "B" registration on payment of prescribed fees, which will entitle them to private practice only.