Madhya Pradesh High Court
Commission Of Income Tax-Ii vs S.Goenka Lime & Chemicals & Anr. on 7 November, 2017
THE HIGH COURT OF MADHYA PRADESH MCC-1118-2005 sh (COMMISSION OF INCOME TAX-II Vs S.GOENKA LIME & CHEMICALS & ANR.) e 4 ad Jabalpur, Dated : 07-11-2017 None for the applicant.
Pr List this matter after four weeks by mentioning the name of Shri a Sanjay Lal, Advocate for the applicant, in the cause list.
hy ad (RAVI SHANKAR JHA) (NANDITA DUBEY) JUDGE JUDGE M of rt ak ou ASHISH KOSHTA C 2017.11.08 h 14:29:27 +05'30' ig H