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[Cites 1, Cited by 6]

Madhya Pradesh High Court

Commission Of Income Tax-Ii vs S.Goenka Lime & Chemicals & Anr. on 7 November, 2017

THE HIGH COURT OF MADHYA PRADESH MCC-1118-2005 sh (COMMISSION OF INCOME TAX-II Vs S.GOENKA LIME & CHEMICALS & ANR.) e 4 ad Jabalpur, Dated : 07-11-2017 None for the applicant.

Pr List this matter after four weeks by mentioning the name of Shri a Sanjay Lal, Advocate for the applicant, in the cause list.

hy ad (RAVI SHANKAR JHA) (NANDITA DUBEY) JUDGE JUDGE M of rt ak ou ASHISH KOSHTA C 2017.11.08 h 14:29:27 +05'30' ig H