Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 3 January, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 03-01-2024 Shri B.R. Vijaywar - Advocate for appellants.
Shri Vinod Tiwari - Panel Lawyer for the State.
As prayed, list after two weeks.
(GAJENDRA SINGH) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 06-01-2024 15:16:54