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Madhya Pradesh High Court

Pendari Lrs Savita Bai vs Banshi Lal on 3 January, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 03-01-2024 Shri B.R. Vijaywar - Advocate for appellants.

Shri Vinod Tiwari - Panel Lawyer for the State.

As prayed, list after two weeks.

(GAJENDRA SINGH) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 06-01-2024 15:16:54