Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act] State of Rajasthan - Subsection Section 49(1)(b) in The Rajasthan Municipalities (Election) Rules, 1994 (b)The presiding officer shall place the ballot paper account in a separate envelope and endorse on it the words "ballot paper account".