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[Cites 0, Cited by 0] [Section 79G] [Entire Act]

State of Rajasthan - Subsection

Section 79G(4) in Rajasthan Transparency in Public Procurement Rules, 2013

(4)In case, for any reason whatsoever, the project is not taken up by the Administrative Department, the cost of preparation of DPR shall not be reimbursed to the Proposal Proponent.