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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(4)Rajasthan Olympic Association and its constituent District Olympic Associations shall issue letters of Affiliation to the registered Sports Associations falling under the sub-section (1) and sub-section (2) within thirty days of the application made by such an Association.