Section 12 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
12. Rajasthan Olympic Association and District Olympic Association.
(1)Notwithstanding anything contained in this Act, the Rajasthan Olympic Association shall be given affiliation by the Rajasthan State Sports Council, and shall be considered as a State Level Sports Association and shall give affiliation to the State Level Sports Associations registered under this Act for the games or sports recognized for participation in the Olympic Games, Asian Games or Commonwealth Games and for the purposes of representing the State of Rajasthan in,the National Games or any other events conducted by the Indian Olympic Association.(2)District Olympic Associations shall affiliate the District Level Sports Associations registered under this Act.(3)The Rajasthan Olympic Association or any of its affiliated bodies may perform any other task relating to sports which the Government of Rajasthan or Rajasthan State Sports Council may entrust it with.(4)Rajasthan Olympic Association and its constituent District Olympic Associations shall issue letters of Affiliation to the registered Sports Associations falling under the sub-section (1) and sub-section (2) within thirty days of the application made by such an Association.
