Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(ii) in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953 (ii)every such motion received out of time to be included in the list of business for the next succeeding meeting.
