Section 6 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953
6.
The Chairman shall decide if the motion is legal and otherwise in order, and if so, direct -(i)every such motion received in time for the next meeting to be included in the list of business for the next meeting;(ii)every such motion received out of time to be included in the list of business for the next succeeding meeting.
