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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(ii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(ii)watching and evaluating the progress of educational activities of the Zila Panchayat or the Kshettra Panchayats including Physical culture: