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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)intentionally does any act likely to injure the credit of the co-operative or bring it to disrepute; or