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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(ia) in The Guru Nanak Dev University Amritsar Act, 1969

(ia)[ the Pro-Vice-Chancellor] [Inserted vide Punjab Act 26 of 1975.] - Ex officio;