Madhya Pradesh High Court
Parwani Building Landmarks Private ... vs Shubhalay Villag A Partnership Firm on 8 May, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1694 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLAG A PARTNERSHIP FIRM AND OTHERS) Dated : 08-05-2023 Shri Aman Dawra - Advocate for the appellant.
As prayed, list tomorrow i.e. 09/05/2023.
(AMAR NATH (KESHARWANI)) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 09-May-23 1:09:28 PM