Himachal Pradesh High Court
Mansa Ram vs . Hem Dutt on 8 May, 2023
Author: Virender Singh
Bench: Virender Singh
Mansa Ram Vs. Hem Dutt . RSA No. 89 of 2016 8.5.2023 Present: Mr. Romesh Verma, Senior Advocate with Mr.
Hitesh Thakur, Advocate, for the appellants, except appellant No. 1(d).
Mr. Mukul Sood, Advocate, for proposed LRs of deceased appellant Mansa Ram.
Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for respondent No. 2.
Learned counsel appearing for the appellants has pleaded no instructions to appear on behalf of appellant No. 1(d). In such situation, let Court notice be issued against appellant No. 1(d), returnable for 16.6.2023.
(Virender Singh) Judge May 8, 2023 (kalpana) ::: Downloaded on - 08/05/2023 20:40:50 :::CIS