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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Mansa Ram vs . Hem Dutt on 8 May, 2023

Author: Virender Singh

Bench: Virender Singh

                            Mansa Ram          Vs.              Hem Dutt




                                                               .
                                               RSA No. 89 of 2016





8.5.2023       Present:     Mr. Romesh Verma, Senior Advocate with Mr.

Hitesh Thakur, Advocate, for the appellants, except appellant No. 1(d).

Mr. Mukul Sood, Advocate, for proposed LRs of deceased appellant Mansa Ram.

Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for respondent No. 2.

Learned counsel appearing for the appellants has pleaded no instructions to appear on behalf of appellant No. 1(d). In such situation, let Court notice be issued against appellant No. 1(d), returnable for 16.6.2023.

(Virender Singh) Judge May 8, 2023 (kalpana) ::: Downloaded on - 08/05/2023 20:40:50 :::CIS