Bombay High Court
Ms. Shubhangi Vishnu Indalkar And Ors vs Yashoda Technical Campus, Satara And ... on 3 September, 2019
Author: Bharati Dangre
Bench: Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10440 OF 2012
Arvind Kisan Shewale And Ors ....Petitioner
V/S
Krishna Foundations Krishna Institute Of ....Respondent
Computer Application And Management, Wathar And Ors WITH WRIT PETITION NO. 8751 OF 2010 Prasanna Balwant Kumbhar And Ors. ....Petitioner V/S Gourishankar Institute Of Management Sciences ....Respondent And Ors.
WITH WRIT PETITION NO. 7064 OF 2010 Amey Sampatrao Mane ....Petitioner V/S Institute Of Management And Ors. ....Respondent WITH WRIT PETITION NO. 8752 OF 2010 Abhijeet Narayan Shinde And Ors. ....Petitioner V/S Satara College Of Engineering And Managment ....Respondent And Ors.
WITH Page 1/6 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:13:53 ::: WRIT PETITION NO. 8756 OF 2010 Snehal Prakash Thorat And Anr. ....Petitioner V/S Satara College Of Engineering And Managment ....Respondent And Ors.
WITH WRIT PETITION NO. 8767 OF 2010 Nita Sambbhaji Kshirsagar And Ors. ....Petitioner V/S Jaywant Institute Of Management And Ors. ....Respondent WITH WRIT PETITION NO. 8768 OF 2010 Nilesh Panditrao Futane And Ors. ....Petitioner V/S Krishna Institute Of Computer Application And ....Respondent Management And Ors.
WITH WRIT PETITION NO. 8748 OF 2010 Tahesin Hamid Momin And Ors. ....Petitioner V/S Satara College Of Engineering And Managment ....Respondent And Ors.
WITH WRIT PETITION NO. 3762 OF 2012 Amar Anandrao Deshmukh And Ors ....Petitioner V/S Page 2/6 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:13:53 ::: Gourishanakr Educational And Charitable Trust's ....Respondent Satara College Of Engineering And Management And Ors WITH WRIT PETITION NO. 3764 OF 2012 Akash Rahul Bhandari And Ors ....Petitioner V/S Satara College Of Engineering And ....Respondent Management, Limb, Satara And Ors WITH WRIT PETITION NO. 8719 OF 2011 Priyesh Sadashiv Patil ....Petitioner V/S Krishna Institute Of Computer Application And ....Respondent Management, Wathar And Ors WITH WRIT PETITION NO. 3759 OF 2012 Sunita Shamrao Mane ....Petitioner V/S Shree Sant Krupa Shikshan Sanstha, Ghagaon's, ....Respondent Shree Santkrupa Institute Of Education,ghagaon And Ors WITH WRIT PETITION NO. 8724 OF 2011 Vijay Shrikrushna Bothekar And Ors ....Petitioner V/S Shrimant Jayshreemaladevi Naik-nimbalkar Page 3/6 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:13:53 ::: Institute Of Management Studies, Phaltan And Ors WITH WRIT PETITION NO. 9678 OF 2011 Vishal Hanmant Nikam And Ors ....Petitioner V/S Sou. Sushila Danchand Ghodawat Charitable ....Respondent Trust's Group Of Institutions, Kolhapur And Ors WITH WRIT PETITION NO. 4508 OF 2012 Manoj Ashok Kamble And Ors ....Petitioner V/S Vishwakarma Dadasaheb Chavan Institute Of ....Respondent Management And Research, Malwadi And Ors WITH WRIT PETITION NO. 8766 OF 2012 Ms. Shubhangi Vishnu Indalkar And Ors ....Petitioner V/S Yashoda Technical Campus, Satara And Ors ....Respondent WITH WRIT PETITION NO. 11478 OF 2012 Anuj Ashok Potdar And Anr ....Petitioner V/S Venkateshwara Institute Of Management And ....Respondent Ors WITH ....Respondent Page 4/6 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:13:53 ::: WRIT PETITION NO. 11479 OF 2012 Amar Shashikant Sawant And Ors ....Petitioner V/S Vishwakarma Dadasaheb Chavan Institute Of ....Respondent Management And Research And Ors WITH WRIT PETITION NO. 10454 OF 2012 Vinod Ashok Boke And Ors ....Petitioner V/S Krishna Foundations Shrimant Jayshreemaladevi ....Respondent Naik-nimbalkar Institute Of Management Studies And Ors WITH WRIT PETITION NO. 10443 OF 2012 Ashish Bajarang Jadhav And Ors ....Petitioner V/S Krishna Foundations Jaywant Institute Of ....Respondent Management, Wathar And Ors WITH WRIT PETITION NO. 3761 OF 2012 Rupali Sakharam Deokar And Ors ....Petitioner V/S Satara College Of Engineering And ....Respondent Management, Limb, Satara And Ors Page 5/6 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:13:53 ::: CORAM : THE CHIEF JUSTICE & SMT. BHARATI DANGRE, JJ DATE : 3rd September, 2019 P.C. :
Due to paucity of time the matter is adjourned to 19/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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