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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)Any officer of the University, whether salaried or otherwise, other than a Dean, may resign his office by letter addressed to the Registrar. Such resignation shall effect from the date on which the same is accepted by the authority competent to fill the vacancy.