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State of Madhya Pradesh - Section

Section 65 in The M.P. Vishwavidyalaya Adhiniyam, 1973

65. Resignation of member or officer of University.

(1)Any member other than an ex-officio member of the Court, the Executive Council, the Academic Council or any other University Authority or Committee or Dean of a Faculty may resign by a letter addressed to the Registrar, and the resignation shall take effect as soon as the letter is received by the Registrar.
(2)Any officer of the University, whether salaried or otherwise, other than a Dean, may resign his office by letter addressed to the Registrar. Such resignation shall effect from the date on which the same is accepted by the authority competent to fill the vacancy.