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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(3)(c) in Sikkim Prohibition of Beggary Act, 2004

(c)Contribution of Parents. - advise the State Government generally on the working of this Act in that area and particularly on any point referred to it by the Superintendent or any other officer specified by the State Government.