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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(d) in Police Regulations, Calcutta, 1968

(d)Ordinarily, a Deputy Commissioner shall not make any entry in the confidential report book unless he has been at least six mouths in a division or unit or has formed a definite opinion regarding the work or character of the officer.