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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(3)The candidate should have passed or appeared in the 30-year /5/-year LLB / BL Degree awarded by any university. However, the candidate should pass the qualifying examination by the date of commencement of admission into PG Law courses.