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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Transfer of Evacuee Deposits Rules, 1955

(2)If any question arises as to the class or grade of officers to which the Custodian or an Assistant Custodian or any other officer belongs, the decision of the Central Government thereon shall be final.