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Union of India - Section

Section 43 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

43. Other conditions of service.

- In respect of the matters not provided for in these regulations, the rules as applicable to the Central Government servants such as regarding the general conditions of service, pay, allowances including travelling and daily allowance, leave salary, joining time, foreign service terms, and orders and decisions issued in this regard by the Central Government from time to time shall apply to the employees of the Institute.