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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(5) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(5)An amount of Rs. 5,000 (Rupees Five thousand only) has to be remitted by the owner of the elephant having ownership certificate under the Act for availing the above facility.