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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)Each vehicle shall be serviced and lubricated as per norms prescribed in service book of vehicle or earlier only with the permission of the Panchayat Samiti or the Zila Parishad, as the case may be.