Himachal Pradesh High Court
Swaran Singh vs . State Of H.P. & Others on 29 April, 2022
Bench: Sabina, Sandeep Sharma
Swaran Singh Vs. State of H.P. & others .
CWP No.2239 of 2022 29.04.2022 Present: Ms. Nisha Sankhyan, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Notice. Mr. Ranjan Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 25th August, 2022.
CMP No.4068 of 2022 The application is disposed of with a direction to the applicant/petitioner to file English translation of Annexures P-1 and P-2 by the next date of hearing.
( Sabina ) Judge ( Sandeep Sharma ) Judge April 29, 2022 (VH/PS) ::: Downloaded on - 29/04/2022 20:07:12 :::CIS