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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24)(f) in New Okhla Industrial Development Area Building Regulations, 2010

(f)Open generator set, filtration plant, Electrical distribution equipments, feeder pillars, telephone distribution equipments may be permitted in open setback as a service utility provided after leaving clear space for fire tender.