Section 36(1)(a) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

(a)he has passed the departmental examination, and has successfully undergone such training as Government may from time to time, specify;

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