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State of Rajasthan - Section

Section 36 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

36. Confirmation.

(1)A probationer shall be confirmed in bis appointment at the end of his period of probation if-
(a)he has passed the departmental examination, and has successfully undergone such training as Government may from time to time, specify;
(b)He has passed departmental test of proficiency in Hindi; and
(c)The Appointing Authority is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.
(2)Notwithstanding anything contained in sub-rule (1) a probationer shall be confirmed in his appointment at the end of his period of probation even if the prescribed Departmental Examination/ Training/ proficiency test in Hindi, if any, are not held during the period of probation laid down in the rules, if he is otherwise fit for confirmation.Part-VII Pay