Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4)(b) in Rajasthan Public Procurement Rules, 2012

(b)The committee will survey the market to ascertain the reasonableness of rate, quality and specifications and identify the appropriate bidder.