Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2) in West Bengal Electrical Licensing Rules, 2017

(2)Notwithstanding anything contained in sub-rule (1) the Board may permit any person for appearing in the examination for National Certificate of Supervisors.