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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(2) in Kerala Electricity Supply Code, 2005

(2)Words or expressions occurring in these Regulations not specifically defined herein, shall have meaning assigned to them in the Act. Expressions used in this Code but not specifically defined herein or in the Act shall have the meaning as is generally understood in the Electricity Supply Industry.