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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in Statutes of the Homoeopathy University, Jaipur, 2011

(3)The Board of Management shall also have the power to confer those degrees and award diplomas or which qualifying examination were held by the University at different times upon persons who have passed their examinations and have been qualified to receive those degrees or diplomas.